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Yogendra Kumar Aggarwal vs Committee, Golden Forest India Limited on 8 July, 2024

     ITEM NO.124                        REGISTRAR COURT. 1                SECTION IV-B

                                     S U P R E M E C O U R T O F       I N D I A
                                             RECORD OF PROCEEDINGS

                                 BEFORE THE REGISTRAR MS. SUJATA SINGH

     Transfer Petition(s)(Civil)                    No(s).    1127/2024

     YOGENDRA KUMAR AGGARWAL                                                  Petitioner(s)

                                                         VERSUS

     COMMITTEE, GOLDEN FOREST INDIA LIMITED & ORS.                            Respondent(s)


     IA No. 85639/2024 - STAY APPLICATION)

     Date : 08-07-2024 These matters were called on for hearing today.

     For Petitioner(s)
                                        Mr. M. C. Dhingra, AOR
                                        Mr. Gaurav Dhingra, Adv.
                                        Mr. Shashank Singh, Adv.
                                        Mr. Arvind Kumar Singh, Adv.
                                        Mr. Surendra Gautam, Adv.
                                        Mr. Mahendra Ram, Adv.
                                        Ms. Niharika Dubey, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete on respondent Nos.2-6 but none has entered appearance.

Service is not complete on respondent No.1. However, Ld. Advocate, Mr. Gurmeet Singh, appearing on behalf of Mr.Soumya Dutta, Advocate-on-record appears for respondent No.1 and seeks time to file vakalatnama and counter affidavit. Be filed within four weeks.

List again on 23.8.2024.

SUJATA SINGH Registrar