Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(eee) in The Aluminium (Control) Order, 1970 (eee)[ "sale price of imported aluminium" means the sale price of imported aluminium fixed under Clause 4;] [Inserted by S.O. 565(E), dated 4th October, 1979 (w.e.f. 4th October, 1979).]
