Section 46(2)(i) in Mizoram Cooperative Societies Act, 2006

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Mizoram - Subsection

Section 46(2)(i) in Mizoram Cooperative Societies Act, 2006

(i)creation of specific reserves and other funds;

(J)report on membership of the co-operative in other co-operatives;