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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(4)(ii) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(ii)that such a person does not have more than one wife living or if such a person is a woman, that she is not married to any person who has a wife living;