Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of West Bengal - Subsection Section 24(2A) in The Kalyani University Act, 1981 (2A)[ The Dean or the senior most Dean, as the case may be, shall act as the Vice-Chairman of the Council for undergraduate studies concerned.] [Sub-Section (2A) inserted by W.B. Act 9 of 1998.]
