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Union of India - Section

Section 112 in The Drugs and Cosmetics Rules, 1945

112. Tests for strength and quality.

- The tests, if any, required for determining the strength and quality of each of the substances specified in Schedules C and C(1) shall be those set out in Schedule F or Schedule F(I) [or as specified] [Added by G.S.R. 663(E), dated 3.7.1992 (w.e.f. 3.7.1992).], as the case may be.]