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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(2)(viii) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(viii)To ensure the regular health check - ups of the children studying in the school, provide assistance in health check-up programmes organised by the Education and Health Department and to prepare the health cards of the children with the coordination of the health department;