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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(4)(ii) in Haryana Vishwakarma Skill University Act, 2016

(ii)to cause an inquiry to be made in like manner in respect of any matter connected with the administration of finances of the University, colleges or institutions.