Bombay High Court
Babulal Fakira Patil And Others vs The Secretary Ministry Of Finance Union ... on 14 September, 2018
Author: Mangesh S. Patil
Bench: R.M.Borde, Mangesh S. Patil
{1}
wp2786.18.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 2786 OF 2018
Santosh s/o Haridas Munde Petitioner
Versus
The State of Maharashtra
& others Respondents
Mr. S.S. Thombre, advocate for petitioner.
Mr. D.R. Kale, AGP for Respondents 1 and 2.
WITH
WRIT PETITION NO. 2942 OF 2018
WITH
WRIT PETITION NO. 3339 OF 2018
WITH
WRIT PETITION NO. 3365 OF 2018
CORAM : R.M.BORDE &
MANGESH S. PATIL, JJ.
DATE : 14th September, 2018 PER COURT:
Time is extended by four weeks.
Re-issue notice to unserved respondent/s returnable on 12 th October, 2018.
Apart from usual mode of service, liberty to the petitioners to serve concerned respondents by Email/Fax/Speed Post and file affidavit of service before the returnable date.
MANGESH S. PATIL R.M.BORDE
JUDGE JUDGE
adb/
::: Uploaded on - 19/09/2018 ::: Downloaded on - 20/09/2018 00:06:50 :::