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Bombay High Court

Babulal Fakira Patil And Others vs The Secretary Ministry Of Finance Union ... on 14 September, 2018

Author: Mangesh S. Patil

Bench: R.M.Borde, Mangesh S. Patil

                                      {1}
                                                                  wp2786.18.odt

           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                      BENCH AT AURANGABAD
                   WRIT PETITION NO. 2786 OF 2018

 Santosh s/o Haridas Munde                              Petitioner

                  Versus

 The State of Maharashtra
 & others                                               Respondents

 Mr. S.S. Thombre, advocate for  petitioner.
 Mr. D.R. Kale, AGP for Respondents 1 and 2.
                               WITH
                 WRIT PETITION NO. 2942 OF 2018
                               WITH
                 WRIT PETITION NO. 3339 OF 2018
                               WITH
                 WRIT PETITION NO. 3365 OF 2018

                          CORAM : R.M.BORDE &
                                        MANGESH S. PATIL, JJ.

DATE : 14th September, 2018 PER COURT:

Time is extended by four weeks.
Re-issue notice to unserved respondent/s returnable on 12 th October, 2018.
Apart from usual mode of service, liberty to the petitioners to serve concerned respondents by Email/Fax/Speed Post and file affidavit of service before the returnable date.




            MANGESH S. PATIL                                R.M.BORDE
                    JUDGE                                      JUDGE
 adb/




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