Bombay High Court
Dipti Enterprises vs Assistant Director Of Income ... on 23 October, 2023
Author: Neela Gokhale
Bench: K. R. Shriram, Neela Gokhale
1/1 406-wp-2621-23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2621 OF 2023
Dipti Enterprises ...Petitioner
Versus
Assistant Director Of Income Tax
Centralised Processing Centre & Ors ...Respondents
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Mr. Ashwin Jain i/b Ms Radha Halbe for Petitioner.
Ms Sushma Nagaraj for Respondents-Revenue
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CORAM : K. R. SHRIRAM &
NEELA GOKHALE, JJ.
DATED : 23rd OCTOBER 2023 P.C. :
1 Ms Nagraj states petition has been served only on 17 th October 2023 and, therefore, requests for sometime to take instructions and file reply.
Time granted. Reply to be filed and copy served within two weeks from today. Rejoinder, if any, to be filed and copy served within two weeks thereafter.
2 Petition be listed on 4th December 2023. (NEELA GOKHALE, J.) (K. R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 25/10/2023 ::: Downloaded on - 25/10/2023 22:29:15 :::