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State of Uttar Pradesh - Section

Section 17 in The U.P. State Universities (Centralised) Service Rules, 1975

17. Scrutiny of applications, interview, etc

. - (1) Recruitment to the posts of Assistant Registrar shall be made on the basis of a competitive examination. The Commission shall scrutinise the applications received and shall admit the eligible candidates to appear at the competitive examination. No candidate shall be admitted to the examination unless he holds a certificate of admission granted by the Commission.
(2)After the results of the written examination have been received and tabulated, the Commission, having regard to the necessity of securing due representation of Scheduled Castes, Scheduled Tribes, etc., shall summon for interview such number of candidates as, on the results of the written examination, have shown their suitability for being called for such interview. The marks awarded to each candidate at the interview shall be added to the marks obtained by him in the written examination.
(3)The Commission shall prepare a list of candidates arranged in order of merit and forward the same to the Secretary.
(4)The Syllabus and the rules relating to the competitive examination will be prescribed from time to time by the Commission with the prior approval of the State Government
(5)Recruitment to the posts of Registrar shall be made on the basis of interview alone. The Commission shall scrutinise the applications received by them and summon for interview such candidates as seem best qualified for appointment to the Service. Thereafter the Commission shall prepare a list of candidates arranged in order of merit and forward the same to the Secretary.