Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 6 in The Punjab Minerals (Vesting of Rights) Act, 1994 6. Code of Civil Procedure, 1903 to apply to proceedings before civil court. - The provisions of the Code of Civil Procedure, 1908 shall apply to all proceedings before the civil court under this Act.
