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[Cites 0, Cited by 0] [Section 846(12)] [Section 846] [Entire Act]

State of Punjab - Subsection

Section 846(12)(i) in Punjab Jail Manual, 1996

(i)Buffalo giving milk in excess of 9.300 kgs shall get 930 grams extra. A certificate signed by the Superintendent should be attached to the detailed contingent bill in which the extra charge is made.