Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in The Itki Tuberculosis Sanatorium (Regulation of Buildings) Rules, 1953 1. (i)These Rules may be called "the Itki Tuberculosis Sanatorium (Regulation of Buildings) Rules, 1953".(ii)They shall come into force at once.
