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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of West Bengal - Subsection

Section 173(1)(viii) in The West Bengal Motor Vehicles Rules, 1989

(viii)has dress or clothing which is likely to soil or damage the seats or the dress, clothing of another passenger, or for any other reason, such dress or clothing is offensive to other passengers, or