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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

Bengal Presidency - Subsection

Section 51(1)(a) in Bengal Excise Act, 1909

(a)[ employs or permits to be employed, in any part of his licensed premises referred to in section 25, any woman or other person in contravention of that section; or] [Clause (a) substituted by section 36(1) of the Bengal Excise (Amendment) Act, 1965 (West Bengal Act 39 of 1965).]