Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 41 in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

41. Retirement and other conditions of service.

- The age of retirement and other conditions of service of every officer, teacher or other employee of the University shall be such as may be prescribed.