Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 34 in The West Bengal State Council Of Technical Education Act, 1995.

34. Council to be guided by directions of State Government.

- The Council shall, in exercising its powers and performing its functions under this Act, be guided by such directions as the State Government may, by notification, give from time to time regarding the scope and content of technical education.