Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] UT Ladakh - Subsection Section 31(4) in Ladakh Autonomous Hill Development Councils Act, 1997 (4)The manner of transaction of business of the Executive Council shall be such as may be determined by the Council by regulations with the approval of the Government.
