Delhi High Court - Orders
M/S Unitas Foods Pvt. Ltd vs Gyanender & Anr on 17 May, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 543/2022
M/S UNITAS FOODS PVT. LTD. ..... Appellant
Through: Mr. Imran Moulaey, Advocate
versus
GYANENDER & ANR ...... Respondents
Through: Mr. Pran Krishna Jana, Advocate for
R-1
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 17.05.2023 CM APPL. 41799/2022 (Exemption) Allowed, subject to all just exceptions. LPA 543/2022 & CM APPL. 41798/2022 At the request of learned Counsel for the Appellant, list on 19.05.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MAY 17, 2023 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 10:05:36