Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Sushmita Dev vs Union Of India on 28 September, 2022

Bench: Chief Justice, S. Ravindra Bhat

     ITEM NO.11                              COURT NO.1                SECTION PIL-W

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                 No(s).    1361/2021

     SUSHMITA DEV                                                       Petitioner(s)

                                                      VERSUS

     UNION OF INDIA & ORS.                                              Respondent(s)

     (IA No. 165309/2021 - EXEMPTION FROM FILING O.T.)

     Date : 28-09-2022 These matters were called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                            HON'BLE MR. JUSTICE J.B. PARDIWALA


     For Petitioner(s)                Mr. Biswajit Deb, Sr. Adv.
                                      Ms. Tulika Mukherjee, AOR
                                      Mr. Shwetank Singh, Adv.

     For Respondent(s)                Mr. Shuvodeep Roy, AOR
                                      Mr. Arnav Singhdeo, Adv.

                                      Mr.   Tushar Mehta, SG
                                      Mr.   K.M.Nataraj, ASG
                                      Ms.   Suhashini Sen, Adv.
                                      Mr.   Kanu Agrawal, Adv.
                                      Mr.   Shuvodeep Roy, Adv.
                                      Ms.   Diksha Rai, Adv.
                                      Mr.   Arvind Kumar Sharma, AOR
                                      Mr.   Zoheb Hossain, AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

At the joint request of the learned counsel, the matter is adjourned to 12.10.2022.

(INDU MARWAH) (MATHEW ABRAHAM) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by NEETU KHAJURIA Date: 2022.09.29 14:01:19 IST Reason: