Supreme Court - Daily Orders
Sushmita Dev vs Union Of India on 28 September, 2022
Bench: Chief Justice, S. Ravindra Bhat
ITEM NO.11 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1361/2021
SUSHMITA DEV Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 165309/2021 - EXEMPTION FROM FILING O.T.)
Date : 28-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Biswajit Deb, Sr. Adv.
Ms. Tulika Mukherjee, AOR
Mr. Shwetank Singh, Adv.
For Respondent(s) Mr. Shuvodeep Roy, AOR
Mr. Arnav Singhdeo, Adv.
Mr. Tushar Mehta, SG
Mr. K.M.Nataraj, ASG
Ms. Suhashini Sen, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Shuvodeep Roy, Adv.
Ms. Diksha Rai, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Zoheb Hossain, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the joint request of the learned counsel, the matter is adjourned to 12.10.2022.
(INDU MARWAH) (MATHEW ABRAHAM) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by NEETU KHAJURIA Date: 2022.09.29 14:01:19 IST Reason: