Supreme Court - Daily Orders
Kiran Sood vs Secretary, M.K.P. (P.G) College ... on 13 May, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre, Uday Umesh Lalit
ITEM NO.21 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
9097/2016
(Arising out of impugned final judgment and order dated 14/10/2015
in WP No. 3/2010 passed by the High Court of Uttarakhand at
Nainital)
KIRAN SOOD Petitioner(s)
VERSUS
SECRETARY, M.K.P. (P.G)
COLLEGE SOCIETY AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 13/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Avinash Kr. Lakhanpal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Interlocutory application(s), if any, stand disposed of.
(SWETA DHYANI) (RAJINDER KAUR)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
SWETA DHYANI
Date: 2016.05.14
10:04:12 IST
Reason: