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[Cites 0, Cited by 0] [Section 910] [Entire Act]

State of Jharkhand - Subsection

Section 910(1) in Bihar Education Code, 1961

(1)At Government Professional Colleges.A demand and collection register.An advance fee register.A daily collection book.A cash book showing transactions with the treasury in Form no. 193 of Schedule XIX.(G. O. no. 209-E.R., dated the 7th June, 1929; G. O. no. 1888-F. R., dated the 7th September, 1929; G. O. no. 4721-E., dated the 1st October, 1910 and G. O. no. 979-F. R., dated the 3rd July, 1933.)