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Delhi High Court - Orders

Indian Renewable Energy Development ... vs Pr. Commissioner Of Income Tax [Ltu] New ... on 28 January, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~19
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+   W.P.(C) 8313/2018 & CM Appl. 31908-31909/2018

    INDIAN RENEWABLE ENERGY
    DEVELOPMENT AGENCY LTD                      ..... Petitioner
                 Through: Mr.Rohit Jain & Mr.Aniket D.
                          Agrawal, Advocate

                                  versus

    PR. COMMISSIONER OF INCOME TAX
    [LTU] NEW DELHI & ANR.                      ..... Respondents
                  Through: Mr.Ruchir Bhatia, Sr.Std.Counsel

CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN

                       ORDER

% 28.01.2019 List on 29th April, 2019. Interim orders to continue.

S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 28, 2019 'pv'