Delhi High Court - Orders
Indian Renewable Energy Development ... vs Pr. Commissioner Of Income Tax [Ltu] New ... on 28 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8313/2018 & CM Appl. 31908-31909/2018
INDIAN RENEWABLE ENERGY
DEVELOPMENT AGENCY LTD ..... Petitioner
Through: Mr.Rohit Jain & Mr.Aniket D.
Agrawal, Advocate
versus
PR. COMMISSIONER OF INCOME TAX
[LTU] NEW DELHI & ANR. ..... Respondents
Through: Mr.Ruchir Bhatia, Sr.Std.Counsel
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 28.01.2019 List on 29th April, 2019. Interim orders to continue.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 28, 2019 'pv'