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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(1)The Special Tahsildar (Social Security Scheme) shall, on an application from a registered member, sanction a sum of Rs. 3,000 (Rupees three thousand only) for men and Rs. 5,000 (Rupees five thousand only) for women as assistance to meet the marriage expenses of the registered member or of the son or daughter of the registered member, as the case may be:Provided that the assistance shall be sanctioned, only if the person for whose marriage the assistance is sought for shall have attained the age prescribed by law for the marriage.