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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Tripura University Act, 2006

(2)The whole or a part of the security furnished by a dealer may be adjusted towards any amount due under this Act or rules framed thereunder:Provided that the dealer shall be given an opportunity of being heard before the adjustment of the security furnished by him.