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State of Madhya Pradesh - Section

Section 6 in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

6. Money-lenders to exhibit their names over shops.

(1)Every money-lender shall always keep exhibited in large characters over the outer door of his shop or place of business his name with the words "licensed money-lender" in the chief language of the locality.
(2)Every money-lender shall always keep exhibited over the outer door of his shop or place of business a board specifying the name of the debt collector, if any, employed under Section 15.