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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(2)(i) in Rajasthan Co-operative Societies Act, 2001

(i)to make any compromise or arrangement with creditors or persons claiming to creditors or having or alleging to have any claim, present or future, whereby the society may be rendered liable;