Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 8 in The University Grants Commission (Promotion of Academic Integrity and Prevention of Plagiarism in Higher Educational Institutions) Regulations, 2018

8. Levels of Plagiarism.

- Plagiarism would be quantified into following levels in ascending order of severity for the purpose of its definition:i. Level 0: Similarities upto 10% - Minor similarities, no penaltyii. Level 1: Similarities above 10% to 40%iii. Level 2: Similarities above 40% to 60%iv. Level 3: Similarities above 60%