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[Cites 0, Cited by 6] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in The National Investigation Agency Act, 2008

(h)Special Court means [a Court of Session designated as Special Court] [Substituted 'a Special Court constituted' by Act No. 16 of 2019, dated 24.7.2019.] under section 11 or, as the case may be, under section 22;