Chattisgarh High Court
Amit Kumar Khandelwal vs Kirit Ram Sinha 19 Wpcr/128/2017 Tilak ... on 18 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
CONT No. 889 of 2018
• Amit Kumar Khandelwal S/o Ghanshyam Das Khandelwal Aged About 40 Years
R/o C- 601, Ashoka Ratan Vidhansabha Road, P. S. Pandri (Mowa), Raipur,
District Raipur, Chhattisgarh
---- Petitioner
Versus
1. Kirit Ram Sinha Posted As Station House Officer Pandri (Mowa), District Raipur,
Chhattisgarh
2. Amresh Mishra Posted As Superintendent Of Police Raipur, District Raipur,
Chhattisgarh
---- Respondents
For Petitioner : Shri Surfraj Khan, Advocate For Respondents : Shri Ashish Shukla, Advocate Hon'ble Shri Justice Goutam Bhaduri Order On Board 18/01/2019
1. Learned counsel for the petitioner submits that the order passed by this Court has been complied with and the contempt has been purged.
2. In view of the above submission,the contempt petition is disposed of.
Sd/-
Goutam Bhaduri Judge Ashu