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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(1)(d) in Maharashtra Factories Rules, 1963

(d)in all work places having serious fire or flash fire hazards, passages between machines, installations or piles of material should be at least 90 c.m. wide. For storage piles, the clearance between the ceiling and the top of the pile should not be less than 2 metres.