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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(7) in The Aircraft Rules, 1937

(7)[ An applicant who fails in any examination shall be permitted to appear again for such examination only after lapse of such other period as specified by the Director-General.] [Substituted by Notification No. G.S.R. 1001 (E) dated 22.12.2010 (w.e.f. 23.3.1937).]