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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(iii) in The Rajasthan Financial Corporation General Regulations, 2002

(iii)Meeting of any such committee may be convened from time to time at the Head office of the Corporation, or at such place within the jurisdiction of the Corporation or at any other place as may be specified in the notice convening the meeting. Sufficient notice shall be given for such meetings.