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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4)(a) in The Orissa Dowry Prohibition Rules, 2000

(a)There shall be a Chairperson for each Advisory Board who shall be nominated from among the members or, as the case may be, elected by the members.