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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1) in U.P. Licences for the Possession of Undenatured Spirit, Bhang and other Excisable Articles for Medicinal and Toilet Preparation Purpose Rules, 2019

(1)Licences for the possession of Undenatured Spirit, Bhang and other excisable articles for manufacturer of medicinal and toilet preparations may be granted in Form FL-49 as appended to these rules. The Licence in Form FL-49 shall be generally valid for the whole or any part of every three consecutive financial years for which it is granted or renewed. The Licence holder shall be duty bound to comply with the terms and conditions of the Licence and follow the orders and instructions issued from time to time by the Excise Commissioner in this behalf.