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[Cites 0, Cited by 0] [Section 247] [Entire Act]

State of Goa - Subsection

Section 247(14) in Goa Prisons Rules, 2006

(14)The interviews to women prisoners shall, as far as possible, be given at the Women's section of the prison. In a prison where there is no separate women's section, interview to women prisoners shall be given singly and shall not be given along with other men convicts.