Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 404 in Bihar Education Code, 1961 404. Maintenance of Register. - The registers prescribed from time to time for Government schools must be maintained (see Article 211) and in addition a book giving details of subscriptions.(Government notification no. 194-E., dated the 29th January 1915.)
