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Madhya Pradesh High Court

M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 23 February, 2017

                               AC-27-2015
     (M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND
                     CONSUMER PROTECTION GOVT. OF M.P.)


23-02-2017

      Shri Akshat Agrawal, learned counsel for the applicant.
      Shri Pushpendra Yadav, learned Govt. Advocate for the
respondents/State.

As jointly prayed, list this matter in the week commencing 14.03.2017 with the liberty to mention.

(SUJOY PAUL) JUDGE AM