Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 23 February, 2017
AC-27-2015
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION GOVT. OF M.P.)
23-02-2017
Shri Akshat Agrawal, learned counsel for the applicant.
Shri Pushpendra Yadav, learned Govt. Advocate for the
respondents/State.
As jointly prayed, list this matter in the week commencing 14.03.2017 with the liberty to mention.
(SUJOY PAUL) JUDGE AM