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Allahabad High Court

Jamna Prasad & Others vs Viith Addl. Distt. Judge, Kanpur Nagar & ... on 2 August, 2010

Author: Devendra Pratap Singh

Bench: Devendra Pratap Singh

Court No. - 7

Case :- WRIT - A No. - 30011 of 2001

Petitioner :- Jamna Prasad & Others
Respondent :- Viith Addl. Distt. Judge, Kanpur Nagar & Others
Petitioner Counsel :- M.M.Sahai
Respondent Counsel :- C.S.C.

Hon'ble Devendra Pratap Singh,J.

Learned counsel for the petitioner states that he has filed a substitution application in the office on 6.7.2010 which is not on record. Office is directed to trace out the said application and place it on record.

List in the next cause list.

Order Date :- 2.8.2010 AU