Allahabad High Court
Jamna Prasad & Others vs Viith Addl. Distt. Judge, Kanpur Nagar & ... on 2 August, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 7 Case :- WRIT - A No. - 30011 of 2001 Petitioner :- Jamna Prasad & Others Respondent :- Viith Addl. Distt. Judge, Kanpur Nagar & Others Petitioner Counsel :- M.M.Sahai Respondent Counsel :- C.S.C. Hon'ble Devendra Pratap Singh,J.
Learned counsel for the petitioner states that he has filed a substitution application in the office on 6.7.2010 which is not on record. Office is directed to trace out the said application and place it on record.
List in the next cause list.
Order Date :- 2.8.2010 AU