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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 10(7) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(7)The manager shall arrange for adequate insurance coverage for the real estate assets of the REIT:Provided that in case of assets held by [holdco and/or] [Inserted by Notification No. SEBI/L.A.D.-NRO/GN/2016-17/022, dated 29.11.2016 (w.e.f. 26.9.2014).] SPV, the manager shall ensure that real estate assets are adequately insured.