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[Cites 0, Cited by 0] [Section 61(5)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(5)(f) in The U.P. Factories Rules, 1950

(f)all other precautions as are reasonably practicable shall be taken to prevent initiation of ignition from all other possible sources such as open flames, frictional sparks overheated surfaces of machinery or plant, chemical or physical-chemical reaction and radiant heat.