Section 10(1) in The Uttarakhand Witness Protection Act, 2020
(1)The Competent Authority/Deparfuent/Officer Of Witness Protection Cell/ SSP/S.H.O./lawyers from both sides and other concerned employees shall maintain full confidentiality in this regard and shall ensure that under no circumstance, any record, dcoument or information qua the proceedings underthis scheme shall be shared in any manner except the written order of Trial Court/ Appellate Court.
