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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(c) in The U.P. Electricity (Regulation of Supply, Distribution, Consumption and Use) Order, 1977

(c)For purpose of working out admissible maximum demand during the month the average of highest 3 consecutive maximum demand registered during calendar year 1976 shall be considered :