Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(11)] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(11)(c) in The Kerala Panchayat Buildings Rules, 2011 (c)service plan shall be drawn to the same scale as the site plan and shall include plans and sections of private water supply and sewage disposal system.