Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(2) in The Rajiv Gandhi National University of Law, Punjab Act, 2006

(2)The term of the members other than ex officio members and those whose term is specified in clause (g) of sub-section (1), shall be three years.