Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2)(f) in The Punjab State Commission for Scheduled Castes Act, 2004

(f)to undertake necessary steps at the Government and public level to protect the constitutional and legal rights of Scheduled Castes;