Section 4 in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013
4. Composition and strength of the service.
(1)The nature of post included in the service shall be as specified in column 2 of the Schedule.(2)The strength of posts in the service shall be such as may be determined by the Government, from time to time:Provided that the Government may-(a)create any post, permanent or temporary as may be considered necessary and may abolish any such posts in the like manner without entitling any person to any compensation; and(b)leave unfilled or hold in abeyance or abolish or allow to lapse any post, permanent or temporary, without thereby entitling any person to any claim or compensation.
