Section 469(2) in The Orissa Municipal Corporation Act, 2003
(2)The Committee shall have, in addition to the Chairman and the Convenor, seven other members of whom -(a)one shall be nominee of the Local Development Authority;(b)one shall he the Director of Culture, Government of Orissa, or his nominee;(c)one shall be an eminent architect;(d)one shall be an artist;(e)one shall be an environmentalist;(f)one shall be a historian; and(g)one shall be the Chief Valuer and Surveyor of the Corporation.