Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Meghalaya - Subsection Section 3(e) in Meghalaya Community Participation and Public Services Social Audit Act, 2017 (e)To enhance citizen's ownership in the development initiatives taken up by the Government in the true spirit of Participatory Democracy.
